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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(iii) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(iii)For opening General Provident Fund account an employee shall apply in the form at Schedule III to the accountant General through the Inspector of Schools after being forwarded by the Head of the School.