Delhi High Court - Orders
Amrish Tyagi vs Govt.Of Nct Of Delhi & Ors on 13 February, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2063/2024
AMRISH TYAGI
..... Petitioner
Through: Mr.Brajesh Pandey, Mr.Manish
Kumar, Mr.Kanchan Kumar Jha,
Advocates.
versus
GOVT.OF NCT OF DELHI & ORS.
..... Respondent
Through: Mr.Nawal Kishore Jha, SC and
Ms.Kalpana Jha, Advocate for MCD.
Mr.Abhinav Garg, PC and Mr.Mihir
Gujjewar, Advocate for GNCTD.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 13.02.2024 Hon'ble Division Bench has not been assembled as HMJ Vibhu Bakhru is on leave today.
List on 27.02.2024.
(BY ORDER) (COURT MASTER) FEBRUARY 13, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2024 at 21:17:03