Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Assam - Subsection Section 16(3) in Assam State Acquisition of Zamindaries Act, 1951 (3)A copy of such draft compensation statement shall be sent in the manner prescribed to the persons whose names appear in the compensation statement.
