Himachal Pradesh High Court
Khim Ram vs State Of Himachal Pradesh And Others on 21 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Khim Ram Versus State of Himachal Pradesh and others CWP No.2419 of 2022 21.04.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
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Mr. Vikas Rathore, Additional Advocate General, for the respondents.
CWP No.2419 of 2022 and CMP No.4461 of 2022 Issue notice. Mr. Vikas Rathore, learned Additional Advocate General, appears and accepts service of notice on behalf of the respondents List on 26.04.2022.
Reply be filed in the meanwhile.
(Mohammad Rafiq) Chief Justice (Sandeep Sharma) Judge April 21, 2022 (Bhardwaj) ::: Downloaded on - 21/04/2022 20:08:27 :::CIS