Rajasthan High Court - Jaipur
Sapna Meena D/O Shri Jagmohan Meena vs Rajasthan University Of Health ... on 4 April, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Writ Review No. 92/2019
1. Sapna Meena D/o Shri Jagmohan Meena, Aged About 25
Years, R/o 27 Shikshak Colony, Near Gopal Bagichi,
Bandikui District Dausa, Rajasthan.
2. Prahlad Singh S/o Lt. Shri Shiv Dayal, R/o Village Kherla,
Post Deenar, Tehsil Laxmangarh, District Alwar, Rajasthan
----Petitioners
Versus
1. Rajasthan University Of Health Sciences, Jaipur Sector-
18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur,
Through Its Registrar.
2. Controller Of Examination, Rajasthan University Of Health
And Sciences, Jaipur Sector-18, Kumbha Marg, Pratap
Nagar, Tonk Road, Jaipur.
----Respondents
For Petitioner(s) : Ms. Raj Sharma for writ-petitioner For Respondent(s) : Mr. M.A. Khan for review-petitioner HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 04/04/2019 In the instant review application has been instituted with a prayer for review of the order dated 28th February, 2019.
Upon hearing the learned counsel for the parties and in the backdrop of para 4 at page 3 of the order under review; there appears to be no ambiguity so as to warrant review of the order.
Accordingly, respondent-University is free to proceed to declare the result of the petitioner on the criteria as applicable to the batch of the petitioners.
Review application stands closed.
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