Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (2)On receiving a notice of withdrawal under sub-rule (1) as soon as may be, a list of notice of the withdrawal shall be caused to be published in Form-10.
