Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 53 in Sikkim Co-Operative Societies Act, 1955

53. Distribution of Net Profit.

- After making the allocation to the Reserve Fund as prescribed in section 52, the remaining net profits of a registered society may be distributed 'according to the bye-laws of the society, provided that the rate of dividend on shares does not exceed 61-4 per cent.