Delhi High Court - Orders
Ex. Ct./Dvr. Bansi Lal vs Union Of India And Ors on 22 April, 2024
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6286/2018
EX. CT./DVR. BANSI LAL
..... Petitioner
Through: Mr. U. Srivastava, Mr. M. K. Gaur
and Mr. K. K. Prasad, Advs.
versus
UNION OF INDIA AND ORS.
..... Respondent
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Abhinav Bharadwaj and
Mr. Kushagra Kumar, Advs. for UOI
and Mr. T.M. Singh, CISF
Ms. Sangita Rai, Mr. Prashant Saini,
Ms. Dipti Rai and Mr. Amrendra
Kumar Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 22.04.2024 Hon'ble DB-VI has not assembled today as Hon'ble Mr. Justice V. Kameswar Rao is on leave.
Re-notify on August 01, 2024.
By Order (Court Master) APRIL 22, 2024/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2024 at 23:14:55