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Delhi High Court - Orders

Ex. Ct./Dvr. Bansi Lal vs Union Of India And Ors on 22 April, 2024

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                                    $~12
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 6286/2018
                                         EX. CT./DVR. BANSI LAL
                                                                                          ..... Petitioner
                                                          Through: Mr. U. Srivastava, Mr. M. K. Gaur
                                                                   and Mr. K. K. Prasad, Advs.

                                                                                      versus

                                                UNION OF INDIA AND ORS.
                                                                                                                                    ..... Respondent
                                                                                      Through:                 Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               with Mr. Abhinav Bharadwaj and
                                                                                                               Mr. Kushagra Kumar, Advs. for UOI
                                                                                                               and Mr. T.M. Singh, CISF
                                                                                                               Ms. Sangita Rai, Mr. Prashant Saini,
                                                                                                               Ms. Dipti Rai and Mr. Amrendra
                                                                                                               Kumar Singh, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                             ORDER

% 22.04.2024 Hon'ble DB-VI has not assembled today as Hon'ble Mr. Justice V. Kameswar Rao is on leave.

Re-notify on August 01, 2024.

By Order (Court Master) APRIL 22, 2024/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2024 at 23:14:55