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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(6) in The Dedicated Freight Corridor Railway General Rules, 2018

(6)When a shunt signal is taken 'off', it authorises the loco pilot to draw ahead with caution for shunting purposes although stop signal, if any, above it is at 'ON' position.