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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(1)The percentage of vacancies to be reserved in favour of the following reserved categories in the post of Civil Judges which are to be filled up under Rule 15, shall be as follows :
(a) Scheduled Tribes ... 22.50%
(b) Scheduled Castes ... 16.25%
(c) SEBC ... 11.25%