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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)comply with the occupational safety and health standards declared under section 18 or the rules, regulations, bye-laws or orders made under this Code;