Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(b) in Presidency Small Cause Courts Act, 1882 (b)[ suits concerning any act done by or by order of the Central Government, [***] [Substituted by the A.O. 1937.] or the State Government;]
