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Calcutta High Court

C.I.T Central - I vs Real Value Projects (P) Ltd on 25 June, 2014

Author: Arun Mishra

Bench: Arun Mishra

                             ITA No. 840 of 2004

                     IN THE HIGH COURT AT CALCUTTA
                   Special Jurisdiction (Income Tax)
                             ORIGINAL SIDE



                            C.I.T CENTRAL - I
                                  Versus
                      REAL VALUE PROJECTS (P) LTD.



    BEFORE:

    The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

    The Hon'ble JUSTICE JOYMALYA BAGCHI

    Date : 25th June, 2014.


    For the Appellant :

    For the Respondent :

THE COURT : It is reported by the Registry of this Court that no record is available. Nobody is present to prosecute this matter. Accordingly, the matter stands dismissed for non-

prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) SN/GH