Calcutta High Court
C.I.T Central - I vs Real Value Projects (P) Ltd on 25 June, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITA No. 840 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T CENTRAL - I
Versus
REAL VALUE PROJECTS (P) LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 25th June, 2014.
For the Appellant :
For the Respondent :
THE COURT : It is reported by the Registry of this Court that no record is available. Nobody is present to prosecute this matter. Accordingly, the matter stands dismissed for non-
prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) SN/GH