Rajasthan High Court - Jodhpur
Shila Devi vs Suresh Kumar on 25 July, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 9463/2022
Shila Devi W/o Late Shri Harbhagwan S/o Shri Umrao, Aged
About 66 Years, B/c Dhanak, R/o Sector No. 12, Hanumangarh
Junction, Tehsil And District Hanumangarh.
----Petitioner
Versus
1. Suresh Kumar S/o Shri Chhaju Ram, B/c Dhanak, R/o
Ward No. 30, Hanumangarh Town, Tehsil And District
Hanumangarh.
2. Jaswindra Singh S/o Shri Gurdev Singh, B/c Jattsikh, R/o
Amarpura Thedi, Tehsil And District Hanumangarh.
3. Kuldeep Singh S/o Shri Gurdev Singh, B/c Jattsikh, R/o
Amarpura Thedi, Tehsil And District Hanumangarh.
4. Sukhmandra Singh S/o Shri Gurdev Singh, B/c Jattsikh,
R/o Amarpura Thedi, Tehsil And District Hanumangarh.
5. Swarn Singh S/o Shri Balwindra Singh, B/c Jattsikh, R/o
Amarpura Thedi, Tehsil And District Hanumangarh.
----Respondents
For Petitioner(s) : Mr. Sushil Solanki.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 25/07/2022 Issue notice. Issue notice of the stay application also, returnable on 23.08.2022.
The notices be given dasti to learned counsel for the petitioner.
In the meanwhile and till the next date of hearing, further proceedings in Civil Suit No.97/2016 pending before the learned Special Judge, NDPS Cases, Hanumangarh shall remain stayed.
(VINIT KUMAR MATHUR),J 142-AnilSingh/-
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