Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] UT Ladakh - Subsection Section 16(3) in The University of Ladakh Act, 2018 (3)Subject to directions of the Syndicate, the Controller of Examinations of the Cluster University shall make all arrangements for the conduct of examinations of the Cluster University.
