Section 2(k) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

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State of Madhya Pradesh - Subsection

Section 2(k) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(k)

(i)"Pass" means a pass granted under these rules;

(ii)"Permit" means a permit granted under these rules;

(iii)"Permit Holder" means holder of a permit;