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[Cites 0, Cited by 0] [Section 951(11)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(11)(viii) in Bihar Education Code, 1961

(viii)The expenditure on "inspection" should include all charge for the subordinate inspecting staff. The figures for the District Inspectress should be included in the District Tables by the District Education Officer.