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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5) in The M.P. Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978

(5)No money credited to the Institutional Fund shall be applied for any purpose except the following, namely :-
(a)payment of salaries falling due for any period after the appointed date;
(b)credit of the institution's contribution, if any to the provident fund accounts of the teachers and employees.]