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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 31(c) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

(c)this implies that for domestic long distance calls the payment should be Rs. 0.48 per measured call, and for international calls it should be Rs. 0.66 per measured call;