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[Cites 0, Cited by 0] [Section 3(15)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(15)(b) in The M.P. State Veterinary Council Rules, 1993

(b)Any candidate may be present in person or may send a representative duly authorised by him in writing to be present at the time when the outer envelopes are opened.