Delhi High Court - Orders
State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 6 December, 2022
Author: Amit Sharma
Bench: Amit Sharma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017, CRL.M.A. 1346/2016 (delay of 41 days)
STATE (GNCT 0F DELHI) ..... Appellant
Through: Mr. Utkarsh, APP for State
versus
NETRAPAL SINGH & ORS ..... Respondent
Through: Mr. Arshdeep Singh with Mr. Hitesh
Rai, Advocates
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 06.12.2022 In pursuance of the court notice issued vide order dated 02.08.2022, respondents have entered their appearance through their counsel Mr. Hitesh Rai.
List the matter for hearing on 10.04.2023.
AMIT SHARMA, J DECEMBER 6, 2022/hb Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:14.12.2022 18:07:47