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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 54(1) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(1)In respect of its listed non-convertible debt securities, the listed entity shall maintain hundred percent. asset cover sufficient to discharge the principal amount at all times for the non-convertible debt securities issued.