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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(b) in Telangana Lokayukta Act, 1983

(b)for purposes of any proceedings for an offence under the Official Secrets Act, 1923 (Central Act 19 of 1923) or an offence of giving or fabricating false evidence under the Indian Penal Code 1860 (Central Act 45 of 1860), or for purposes of any trial of an offence under section 13 or any proceedings under section 16, of this Act; or