Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B] [Entire Act] Union of India - Subsection Section 28B(a) in The Chartered Accountants (Amendment) Act, 2006 (a)to make recommendations to the Council with regard to the quality of services provided by the members of the Institute;
