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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1) in Tamil Nadu Teachers Education University Act, 2008

(1)The Finance Committee shall consist of the following members, namely:-
(a)Vice-Chancellor;
(b)Secretary to Government, in-charge of Finance
(c)Secretary to Government, in-charge of Higher Education;
(d)Three members nominated by the Syndicate from among its members of whom one shall be a Professor and one shall be a person nominated to the Syndicate by the Chancellor.