Gujarat High Court
Principal Commissioner Of Income-Tax ... vs Gujarat Co.Op. Milk Marketing ... on 2 April, 2019
Author: Harsha Devani
Bench: Harsha Devani, Bhargav D. Karia
C/TAXAP/33936/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 1 of 2018
In F/TAX APPEAL NO. 33936 of 2018
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PRINCIPAL COMMISSIONER OF INCOME-TAX 2, VADODARA Versus GUJARAT CO.OP. MILK MARKETING FEDERATION LTD. ========================================================== Appearance:
MR.VARUN K.PATEL for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI and HONOURABLE MR. JUSTICE BHARGAV D. KARIA Date : 02/04/2019 IA ORDER (PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. Varun Patel, learned senior standing counsel for the applicant.
Issue Rule returnable on 17.6.2019.
(HARSHA DEVANI, J) (BHARGAV D. KARIA, J) RAGHUNATH R NAIR Page 1 of 1