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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 83(14) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(14)designedly or through negligence damaging or rendering unusable tools, equipments, ammunition or accouterments, or any such articles entrusted to him or belonging to any other member of the Force;