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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2)(c) in The West Bengal School Service Commission Act, 1997

(c)the terms and conditions of service of the [Secretary and any such other officer] [Words Substituted for the word 'Secretary' by W.B. Act 31 of 2008. ] under clause (a) of sub-section (3) of section 6;