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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015

(1)After publication of this Notification in the Bihar Gazette and within fifteen days information of order by the Bihar Sanskrit Shiksha Board to this respect, the headmaster of the school will send total three names of the members of teacher representative, Member of the Legislative Assembly/Member of the Parliament/ Block Education Officer,where one Donor member is available, names of total four members and where two Donor members, name of five members will be sent to Bihar Sanskrit Shiksha Board for approval. If the post of headmaster is vacant, the senior most teacher of the School shall send those names.