Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 4 in Darjeeling and Kurseong Municipal (Porters) Act, 1883 4. Appointment of registering-officer. - The Commissioners at a meeting shall, for the purposes of this Act, appoint a registering-officer.
