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Delhi High Court - Orders

Refex Energy Limited & Ors vs Jakson Engineers Limited on 29 November, 2021

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~7
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     CRL.M.C. 1381/2021 and Crl.M.A. Nos. 8625-26/2021
                                  REFEX ENERGY LIMITED & ORS.              ..... Petitioners
                                               Through: Mr. Abhinav Mukeri and Mr. Bihu
                                                        Sharma, Advocate.

                                                     versus

                                  JAKSON ENGINEERS LIMITED                ..... Respondent
                                               Through: Advocate (appearance not given).

                                  CORAM:
                                  HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                              ORDER

% 29.11.2021 List on 10th February 2022.

RAJNISH BHATNAGAR, J NOVEMBER 29, 2021 ib Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:04.12.2021 09:01