Delhi High Court - Orders
Refex Energy Limited & Ors vs Jakson Engineers Limited on 29 November, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1381/2021 and Crl.M.A. Nos. 8625-26/2021
REFEX ENERGY LIMITED & ORS. ..... Petitioners
Through: Mr. Abhinav Mukeri and Mr. Bihu
Sharma, Advocate.
versus
JAKSON ENGINEERS LIMITED ..... Respondent
Through: Advocate (appearance not given).
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 29.11.2021 List on 10th February 2022.
RAJNISH BHATNAGAR, J NOVEMBER 29, 2021 ib Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:04.12.2021 09:01