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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(a) in The M.P. Motoryan Karadhan Rules, 1991

(a)[a goods carriage or public service vehicle] [Substituted by Notification No. 22-27-93-VII, dated 8-6-1993.]; and