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[Cites 0, Cited by 0] [Section 36(7)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(7)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)until it is cancelled by the person who issued it or, if such person is not available, by any person with like authority;