Supreme Court - Daily Orders
State Of U.P. vs Gayatri Prasad Prajapati on 13 October, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.25 Court 7 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4337/2020
(Arising out of impugned final judgment and order dated 03-09-2020
in BNO. No. 5743/2019 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
STATE OF U.P. Petitioner(s)
VERSUS
GAYATRI PRASAD PRAJAPATI Respondent(s)
( IA No. 99117/2020 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
99119/2020 - EXEMPTION FROM FILING O.T. and IA No. 99083/2020 -
EXEMPTION FROM FILING O.T. and IA No. 99080/2020 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 13-10-2020 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. S.V. Raju, ASG
Ms. Garima Prashad, AOR
Mr. Abhinav Agarwal, Adv.
Ms. Sairica S. Raju, Adv.
Mr. A. Venkatesh, Adv.
Mr. Guntur Pramod Kumar, Adv.
For Respondent(s) Dr. Rajeev Dhawan, Sr. Adv.
Ms. Rukhmini Bobde, Adv.
Mr. Aviral Kapoor, Adv.
Ms. Riya Dhingra, Adv.
Mr. Avinash, Adv.
Mr. Vishal Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
List the matter day after tomorrow (15.10.2020) for orders.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.10.13(MEENAKSHI KOHLI) 16:15:20 IST Reason: (RENU KAPOOR) AR-CUM-PS COURT MASTER