Section 10 in The Bengal Natural History Society (Acquisition Of The Natural History Museum) Act, 1993
10. Power to make rules. -
(1)The State Government may, by notification, make rules for carrying out the purposes of this Act.(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the matters which may be, or are required to be, prescribed by rules under this Act.
