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[Cites 0, Cited by 0] [Section 26(9)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(9)(b) in National Law University of Uttarakhand Act, 2011

(b)subject to the specific and general directions of the Executive Council, the Vice Chancellor shall exercise all powers of the Executive Council in the management and administration of the University.