Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 34 in Sikkim Anti Drugs Act, 2006 34. Confiscation of goods used for concealing. - Any goods used for concealing any controlled substance which is liable to confiscation under this Act shall also be liable to confiscation.
