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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(5)(ii) in Jammu and Kashmir Nursing Council Act, 2012

(ii)the Executive Committee shall forward a copy of such report to the council or institution concerned, and shall also forward copies with the remarks, if any, of the council or institution concerned thereon to the Government;