Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(4) in West Bengal Land Reforms Rules, (Bargadars) Rules, 1956 (4)Every appeal shall be disposed of by the Appellate Officer within one month from the date of filing of the Appeal.
