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Delhi High Court - Orders

Rajneesh Balhara And Others vs Rupinder Kumar Balhara And Others on 29 April, 2022

Author: Amit Bansal

Bench: Amit Bansal

                        $~38
                        *          IN THE HIGH COURT OF DELHI AT NEW DELHI
                        +          CS(OS) 148/2014, I.A. 6813/2019 (for modification),               I.A.
                                   17111/2019 (u/s 151 CPC) & I.A. 17112/2019 (u/s 151CPC)
                                   RAJNEESH BALHARA AND OTHERS                     ..... Plaintiff
                                                     Through: Mr. Sagar Hajela, Advocate.

                                                     versus

                                   RUPINDER KUMAR BALHARA AND OTHERS ..... Defendants
                                               Through: None.

                                   CORAM:
                                   HON'BLE MR. JUSTICE AMIT BANSAL
                                                     ORDER

% 29.04.2022 List on 12th September, 2022.

AMIT BANSAL, J APRIL 29, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:29.04.2022 17:30:51