Delhi High Court - Orders
Rajneesh Balhara And Others vs Rupinder Kumar Balhara And Others on 29 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 148/2014, I.A. 6813/2019 (for modification), I.A.
17111/2019 (u/s 151 CPC) & I.A. 17112/2019 (u/s 151CPC)
RAJNEESH BALHARA AND OTHERS ..... Plaintiff
Through: Mr. Sagar Hajela, Advocate.
versus
RUPINDER KUMAR BALHARA AND OTHERS ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 29.04.2022 List on 12th September, 2022.
AMIT BANSAL, J APRIL 29, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:29.04.2022 17:30:51