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Union of India - Section

Section 1 in The Railway Accidents And Untoward Incidents (Compensation) Rules, 1990

1. Short title and commencement

.-(1) These rules may be called The [Rail-way Accidents and Untoward Incidents] [ Substituted by G.S.R. 592(E), dated 21-7-1994 (w.e.f. 1-8-1994).] (Compensation) Rules, 1990.
(2)They shall come into force on the date of commencement of the Act.