Section 13(4)(c) in International Financial Services Centres Authority Act, 2019

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Union of India - Subsection

Section 13(4)(c) in International Financial Services Centres Authority Act, 2019

(c)the determination or settlement, as the case may be, of any fee or fine or penalty or any other sum of amount or punishment for the contravention of any provisions of respective Acts specified in the First Schedule and recovery of such fine or penalty,

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Union of India - Subsection

Section 13(4)(c) in International Financial Services Centres Authority Act, 2019