Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 18 in The Bihar Deputy Ministers' (Conveyance and Travelling) Allowance Rules, 1954 18. [ Field allowance. [Rules 18 and 19, inserted by G.S.R. 85, dated 13th May, 1981 (w.e.f. 22nd April, 1981).] - Each Deputy Minister shall be entitled to receive a Field Allowance at the rate of Rs. 500 (rupees five hundred) per month.
