Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Constitution Article Section 3 in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018 3. Insertion of new article 338B. After article 338A of the Constitution, the following article shall be inserted, namely:—
