Patna High Court - Orders
Chandan Kumar vs Union Of India on 4 February, 2020
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.23009 of 2019
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Chandan Kumar
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Awadhesh Kumar Singh
For the Respondent/s : Mr.Ramadhar Shekhar (Addl. S.C. Railway)
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 04-02-2020Let a counter affidavit be filed by the respondents dealing with the specific grievance of the petitioner that he has not been considered for the selection in question though he had obtained 99.42 normalised marks, whereas the cut off in Group 'C' in OBC category was 87.39.
Let specific affidavit dealing with this specific issue and other issues raised in the writ petition be filed within three weeks.
Matter be listed after four weeks on 3.3.2020 in the same list.
In the meantime, if so required the petitioner may rejoin the averments made in the counter affidavit.
(Madhuresh Prasad, J) SNkumar/-
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