Section 1(3) in Jammu and Kashmir Shops and Establishments Act, 1966
(3)[] [Enforced in the cities of certain towns of Jammu and Kashmir Provinces W.e.f.15.11.1966 by SRO 445-A dated 15.11.1966 in Jammu Cantt.w.e.f.1.8.1967 by SRO-290 Dated 18.7.1967 and in Badami Bagh cantt.w.e.f. 1.2.1970 by SRO-37 dated 24.1.1970.] It shall come into force on such date as the Government may by notification in the Government Gazette,appoint in his behalf and different dates may be appointed for different areas.
