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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Jharkhand - Subsection

Section 53(2)(k) in Jharkhand Tourism Development and Registration Act, 2015

(k)manner in which the fair rates shall be displayed, type of tickets and receipts to be issued, submission and maintenance of accounts and statement thereof to the prescribed authorities and collection and deposit of license fee, renewal fee and other dues;