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Rajasthan High Court - Jaipur

University Of Raj vs Seema Yadav And Anr on 25 May, 2017

Author: Chief Justice

Bench: Chief Justice

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
                D.B. Special Appeal Writ No. 583 / 2017
Bajrang Das Chela Mahant
                                                          ----Appellant
                                 Versus
Prem Shankar &Anr
                                                       ----Respondent

_____________________________________________________ For Appellant(s) : Mr. R.K.Mathur, Sr. Counsel assisted by Mr. Prahlad Sharma.

_____________________________________________________ HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 25/05/2017 At request of the learned Counsel for the appellant, list after six weeks.

(SANJEEV PRAKASH SHARMA)J. (PRADEEP NANDRAJOG),C.J.

N.Gandhi/35