Rajasthan High Court - Jaipur
University Of Raj vs Seema Yadav And Anr on 25 May, 2017
Author: Chief Justice
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
D.B. Special Appeal Writ No. 583 / 2017
Bajrang Das Chela Mahant
----Appellant
Versus
Prem Shankar &Anr
----Respondent
_____________________________________________________ For Appellant(s) : Mr. R.K.Mathur, Sr. Counsel assisted by Mr. Prahlad Sharma.
_____________________________________________________ HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 25/05/2017 At request of the learned Counsel for the appellant, list after six weeks.
(SANJEEV PRAKASH SHARMA)J. (PRADEEP NANDRAJOG),C.J.
N.Gandhi/35