Calcutta High Court (Appellete Side)
Kamala Kanta Patra (Since Deceased) ... vs Mohan Chandra Santra (Since Deceased ) & ... on 13 January, 2021
Author: Shivakant Prasad
Bench: Shivakant Prasad
13.01.2021 Ct. No.9 S/L No.14 KS S.A. 147 of 2015 + IA No. CAN 11 of 2019 (Old No. C.A.N. 3220 of 2019) Kamala Kanta Patra (since deceased) alias Kamal Kanta Patra & Ors.
-Vs.-
Mohan Chandra Santra (since deceased ) & Ors.
(Via Video Conference) None appears on call.
S.A. 147 of 2015 and the connected application, IA No. CAN 11 of 2019 (Old No. C.A.N. 3220 of 2019) are dismissed for default.
(Shivakant Prasad, J.)