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Central Information Commission

Mr. R H Bansal vs Mcd, Gnct Delhi on 20 January, 2012

                        CENTRAL INFORMATION COMMISSION
                            Club Building (Near Post Office)
                          Old JNU Campus, New Delhi - 110067
                                 Tel: +91-11-26161796

Decision No. CIC/SG/A/2011/003009 to 003023,003025,003075,003077,003079,003081 to 003086,
003110, 003112 to 003126 & 003194/16996
Appeal Nos. CIC/SG/A/2011/003009 to 003023,003025,003075,003077,003079,003081 to 003086,
003110, 003112 to 003126 & 003194

Relevant facts emerging from the Appeal:

Appellant                            :     Mr. R. H. Bansal
                                           A - 59, Vijay Vihar,
                                           Phase - II, Rohini,
                                           New Delhi - 110085

Respondent                           :     Mr. Dilip Ramnani

PIO & Superintending Engineer-I Municipal Corporation of Delhi O/o the Superintending Engineer-I South Z one : Green Park, New Delhi - 110016 Tel: 26868014 RTI applications filed on : 27/03/2011, 30/03/2011, 01/04/2011,02/04/2011, 03/04/2011, 04/04/2011, 24/04/2011,30/04/2011, 01/05/2011, 14/05/2011 PIO replied on : 28/04/2011, 13/04/2011, 11/05/2011, 24/05/2011 First Appeal filed on : 27/06/2011 First Appellate Authority order of : 28/07/2011 Second Appeal received on : 31/10/2011 The Appellant through 42 RTI applications had sought information on the following properties:

   1-     12/25, Sarvpriya Vihar
   2-     B/15, Sarvpriya Vihar
   3-     10/01, Sarvpriya Vihar
   4-     13/13, Sarvpriya Vihar
   5-     02/09, Sarvpriya Vihar
   6-     2/51, Sarvpriya Vihar
   7-     H-12/3, Malviya Nagar
   8-     H-12/12, Malviya Nagar
   9-     G-1.7, Malviya Nagar
   10-    7/7, Sarvpriya Vihar
   11-    B-81, Panchsheel Vihar, Malviya Nagar
   12-    C-11, Panchsheel Vihar, Malviya Nagar
   13-    B-23, Panchsheel Vihar, Malviya Nagar
   14-    A-45, Panchsheel Vihar, Malviya Nagar
   15-    B-135, Panchsheel Vihar, Malviya Nagar
   16-    B-136, Panchsheel Vihar, Malviya Nagar
   17-    C 102, Panchsheel Vihar, Malviya Nagar
                                                                                            Page 1 of 6

18- B-16, Panchsheel Vihar, Malviya Nagar 19- B-135, Panchsheel Vihar, Malviya Nagar 20- 168, Masjid Moth 21- 152, Masjid Moth 22- 99B, Masjid Moth 23- 99, Masjid Moth 24- 185, Masjid Moth 25- 76, Masjid Moth 26- 100, Masjid Moth 27- F 12/1, Malviya Nagar 28- B-99, Malviya Nagar 29- A-91, IIIrd Floor, Malviya Nagar. 30- F 12/01, IVth Floor, Malviya Nagar. 31- G 12/1, Malviya Nagar 32- 90/10A, Malviya Nagar.

33- 131 A, Begumpur 34- 19-B, Begumpur 35- 31, Begumpur 36- 58, Begumpur 37- 39, Begumpur 38- B-39, Panchsheel Enclave 39- E-41, Panchsheel Park, 40- E-5, Panchsheel Park, 41- B-42, Panchsheel Enclave 42- B-20, Panchsheel Enclave 43- C-53, Panchsheel Enclave 44- 96-C, Gautam Nagar 45- 125-A, Gautam Nagar 46- 66, Gautam Nagar 47- 122 b/1, Gautam Nagar 48- 96-0, Gautam Nagar 49- 96-d, Gautam Nagar 50- 96-b, Gautam Nagar 51- J-66/1, Gautam Nagar 52- F-130/1A, Gautam Nagar 53- 24 E, Gautam Nagar 54- 118/7, Gautam Nagar 55- 122-A/25, Gautam Nagar 56- 96-E, Gautam Nagar 57- 33, Gautam Nagar 58- 7/51, Malviya Nagar 59- E 1/1, Malviya Nagar 60- D-82, Malviya Nagar 61- 13/18, Malviya Nagar, 62- 13/19, Malviya Nagar 63- 13/20, Malviya Nagar 64- 13/21, Malviya Nagar 65- 13/22, Malviya Nagar 66- 13/23, Malviya Nagar 67- 13/24, Malviya Nagar 68- 11/150, Malviya Nagar 69- 7/103, Malviya Nagar Page 2 of 6 70- 7/104, Malviya Nagar 71- G-10/6, Malviya Nagar 72- L-30, Malviya Nagar 73- L-30 C, Malviya Nagar 74- K 38 A, Green Park 75- G 2/12, Malviya Nagar 76- 90/83, Malviya Nagar 77- B-1/25, Malviya Nagar 78- C-83, Malviya Nagar 79- B-1/35, Malviya Nagar 80- 4/56, Top Floor, Malviya Nagar 81- C-67, Malviya Nagar 82- 11/130, Malviya Nagar 83- A-19, Geetanjali 84- B-12, Geetanjali 85- C-30, Geetanjali 86- 1/10, Top Floor, Malviya Nagar 87- A-89, Malviya Nagar 88- G 4/18, Malviya Nagar 89- 90/22 B, Top Floor, Malviya Nagar 90- G-8/1, Malviya Nagar 91- 9/120, Malviya Nagar 92- 2/28, Malviya Nagar, 93- H-12/13, Malviya Nagar, 94- M-26B, Malviya Nagar 95- 12/3, Malviya Nagar 96- G 1/7, Malviya Nagar 97- L-59, Malviya Nagar 98- 80/17 B, Malviya Nagar 99- 90/67,. Malviya Nagar 100- G 10/1, Malviya Nagar 101- 90/89, Malviya Nagar 102- 2/15, Malviya Nagar 103- E ½, Malviya Nagar 104- 73, Begumpur 105- T-39, Begumpur 106- 7, Begumpur 107- 121, Begumpur 108- 126, Begumpur 109- 78, Begumpur 110- 132, Begumpur 111- 127, Begumpur 112- 127-T, Begumpur 113- 76, Begumpur 114- 17-B, Begumpur 115- 17, Begumpur 116- 74, Begumpur 117- G-88 and 89, Saket 118- M-57, Saket 119- J-296, Saket 120- J 215, Saket 121- J, 158, Saket Page 3 of 6 122- J 95, Saket 123- J-66, Saket 124- M-40, Saket 125- M 21, Saket 126- M-1, Saket 127- M-66, Saket 128- M-87, Saket 129- M-97, Saket 130- 90/2A, Malviya Nagar 131- G-10/1, Malviya Nagar 132- G 8/2, Malviya Nagar 133- C-75, Malviya Nagar 134- C-067, Malviya Nagar 135- C-68, Malviya Nagar 136- B-10, 11,12, 30 and C,12, 30 Geetanjali 137- 7/6, 8/16, 10/1, 12/24, 2/51, 2/9 Sarvpriya Vihar 138- D-54, 116, 115, 147, 187, 175 Saket 139- J-251, 61, 17, 100, 79, 37 Saket 140- D-122, J282, G78, F13C, J117, F13C, G99 and L-2C Saket 141- 2/51 and 2/9, Sarvpriya Vihar 142- S-166, S61, S81 and S106 Panchsheel Park 143- 94, 63, 61, 41, 77, 83 and 41 Navjeevan Vihar 144- S-351, 353, 357, 217, 316 and 53 Panchsheel Park 145- G-14, M-15, E139, E121, D-11 and D-26 Saket, 146- D-35 and C74 Pahchsheel Enclave 147- L36, Y35, C37, F-12 and A51B Hauz Khas. 148- 65 and 315 Masjid Moth 149- A16 and B-10 Hauz Khas, 150- 177B and 167 Gulmohar Park 151- 39-A Begumpur, 152- K-4E Khidki Extention, 153- 206, Hauz Rani 154- 100/1, Gautam Nagar 155- 168, 152, 99B, 99, 185, 76 and 100 Masjid Moth 156- A-154, B45, B37, B100, B109, C140 Sarvodaya Enclave 157- H 1/9, G 4/18, 45B, 19A, 23A and G1/7 Malviya Nagar 158- E-30, D-20, F-12, F06, F20 and A-19 Geetanjali 159- F 10/3, H 12/1, H ½, H 1/1, H 8/7, H 1/8 Malviya Nagar 160- C-150, C157, C160, D241 and D232 Sarvodaya Nagar 161- 5-Begumpur Sl. Information Sought

1. Whether Plans have been approved for construction at the properties mentioned above.

2. Date on which plans have been approved along with name and designation of the officer approving it?

3. Whether above constructions were inspected by the JE and AE? Provide date on which inspections were carried out.

4. Whether such JEs or AEs found construction as per Plan?

5. Date on which construction at the properties started?

6. What is the current status of the construction as per record?

7. What is the height approved for each construction?

8. How many stories have been approved.

Page 4 of 6

9. What action area JE has taken against the constructions those not as per plan. Provide date of action taken.

10. If no action has been taken by JE provide the reason for not taking action?

11. How much percentage of the building is illegal and as per paln?

12. Provide names of JE,AE and other officer responsible for construction in these areas.

13. Provide role of JE in above constructions.

14. Whether JE has done his duty as per rules.

15. Whether JE and AEs have used their powers illegally.

16. Provide copies of approved layout plan.

17. How many constructions have defined BBL (Building Byelaws)?

18. How many construction as per plan.

19. Provide area of each plot approved for construction.

20. Provide name of owners of the above properties/constructions.

21. How many constructions have been given completion certificate provide copy of the completion certificate?

22. How many constructions were given permission for basement, their area and total percentage of area permitted for construction of basement?

23. How many basements are not as per permission?

24. If any action has been taken against illegal basement provide details of actions taken. If no action has been taken provide reasons for not taking action.

25. How many constructions have been given commercial/shop approvals?

26. Whether such commercial/shops were given permission in the plan and whether they are as per plan.

27. Provide information on each queries separately and in question-answer format.

28. Whether permissions were given for builder floors and plans were passed?

29. Provide copy of construction watch register for above properties.

30. Whether above constructions are as per FAR of the layout plan.

PIO's reply:

The information sought is voluminous in nature and hence the Appellant is requested to inspect the records.
Grounds for the First Appeal:
The PIO has not provided information which has been sought.
Order of the First Appellate Authority (FAA):
PIO/SE-I stated that the information sought by the Appellant has already been provided to him as per available records. However, the appellant was not present in person to state his grievance. Submissions of the PIO heard. Appellant's written queries have been examined. Since the reply has already been provided to the Appellant no further action is required in this matter.
Ground of the Second Appeal:
The applicant is not satisfied with the PIO reply and unsatisfactory order was passed by the First Appellate Authority.
Relevant Facts emerging during Hearing:
The following were present Appellant : Absent;
Respondent : Mr. J. S. Yadav, EE(B) on behalf of Mr. Dilip Ramnani, PIO & SE-I;
The Respondent states that the Appellant has filed a large number of RTI applications seeking voluminous amount of information. He has offered an inspection of the relevant files to the Appellant Page 5 of 6 since it would disproportionately divert the resources to collate and provide the information sought by the Appellant. The FAA had also suggested that the Appellant may inspect the relevant records but the Appellant has not been willing to inspect the records.
Decision:
The appeals are disposed.
This decision is announced in open chamber.
Notice of this decision be given free of cost to the parties. Any information in compliance with this Order will be provided free of cost as per Section 7(6) of RTI Act.
Shailesh Gandhi Information Commissioner 20 January 2012 (In any correspondence on this decision, mention the complete decision number.) (SU) Page 6 of 6